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The Indian Red Cross Society Act, 1920
[Act No. 15 of 1920]
[20th March, 1920.]
Contents:
Title
The Indian Red Cross Society Act, 1920
Sections:
Particulars:
1.
Short title
2.
Constitution of Indian Red Cross Society
3.
Appointment of Managing Body
4.
Incorporation
4A.
President of the Society
4B.
Composition of Managing Body
4C.
Secretary General and Treasurer of the Society
4D.
Powers and functions of the Chairman and Vice-Chairman
4E.
Powers of the President to supersede the Managing Body
5.
Power to make rules
6.
Dissolution and transfer of property of Joint War Committee
7.
Purposes to which funds of Society may be applied
8.
Constitution of Branch Committees
9.
Affiliation of other Societies
10.
Decision of Managing Body as to purposes final
11.
Receipt and use of gifts
12.
Powers of Branch Committees
13.
Transfer of property to Pakistan
Schedule I
[See section 7]
Schedule II
[See section 8]
Schedule III
[See section 13]
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