The Indian Railway Board Act, 1905
[Act No. 4 of 1905]
[22nd March, 1905.]
Contents: | |
Title | The Indian Railway Board Act, 1905 |
Sections: | Particulars: |
1. | Short title and construction |
2. | Investment of Railway Board with powers under Indian Railways Act, 1890 |
3. | Mode of signifying communications from the Railway Board |
4. | [Repealed.] |