Indian Post Office Act, 1898
27D. Jurisdiction barred
No order passed or action taken under section 27B shall be called in question in any Court otherwise than in accordance with the second proviso to sub-section (3) of that section.]
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Indian Post Office Act, 1898 27D. Jurisdiction barred No order passed or action taken under section 27B shall be called in question in any Court otherwise than in accordance with the second proviso to sub-section (3) of that section.] |
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