Indian Ports Act, 1908
78 [PART IX- PORTS UNDER THE CONTROL OF GOVERNMENT OF GOA, DAMAN AND DIU
Name of Port |
Vessels Chargeable |
Rate of port dues per |
Dues how often chargeable in respect of same vessel |
(1) |
(2) |
(3) |
(4) |
1. Diu |
(a) Sea-going vessels of ten tons and upwards (except fishing boats). |
Not exceeding Rupee one and paise fifty per ton. |
Once in the same month |
(b) Inland mechanically propelled vessels. |
Do. |
Once between 1st January & 31st March, once between 1st April & 30th June, once between 1st July & 30th September & once between 1st October & 31st December. |
|
2. Simbor |
(a) Sea-going vessels of ten tons and upwards (except fishing boats) |
Do. |
Once in the same month. |
(b) Inland mechanically propelled vessels. |
Do. |
Once between 1st January & 31st March, once between 1st April & 30th June, once between 1st July & 30th September & once between 1st October & 31st December. |
|
3.Daman |
(a) Sea-going vessels of ten tons and upwards (except fishing boats) |
Not exceeding Rupee one and paise fifty per ton. |
Once in the same month. |
(b) Inland mechanically propelled vessels. |
Do. |
Once between 1st January & 31st March, once between 1st April & 30th June, once between 1st July & 30th September & once between 1st October & 31st December. |
|
4. Tiracol |
(a) Sea-going vessels of ten tons and upwards (except fishing boats) |
Do. |
Once in the same month. |
(b) Inland mechanically propelled vessels. |
Do. |
Once between 1st January & 31st March, once between 1st April & 30th June, once between 1st July & 30th September & once between 1st October & 31st December. |
|
5. Chapora |
(a) Sea-going vessels of ten tons and upwards (except fishing boats). |
Not exceeding Rupee one and paise fifty per ton |
Once in the same months |
(b) Inland mechanically propelled vessels. |
Do. |
Once between 1st January & 31st March. Once between 1st April & 30th June, once between 1st July & 30th September & once between 1st October & 31st December. |
|
6. PanajI |
(a) Sea-going vessels of ten tons and upwards (except fishing boats). |
Do. |
Once in the same month. |
(b) Inland mechanically propelled vessels. |
Do. |
Once between 1st January & 31st March. Once between 1st April & 30th June, once between 1st July & 30th September & once between 1st October & 31st December. |
|
7. Talpona |
(a) Sea-going vessels of ten tons and upwards (except fishing boats). |
Do. |
Once in the same month. |
(b) Inland mechanically propelled vessels. |
Do. |
Once between 1st January & 31st March. Once between 1st April & 30th June, once between 1st July & 30th September & once between 1st October & 31st December. |