Indian Ports Act, 1908

⁷³ [PART IV-PORTS UNDER THE CONTROL OF GOVERNMENT OF ANDHRA PRADESH

Name of the port District	Vessels chargeable	Rate of port dues		Dues how often chargeable in respect of same vessel
		Class of vessels	Rate
(1)	(2)	(3)	(4)	(5)
Kalingapatnam (srikakulam) Bheemunipatnam (Visakhapatnam.)	Sea-going vessels of 42.45 cube meters (15tons) and upwards.	(1) Foreign ship or steamer calling at any port.	Fifteen paise per cubic meter.	Payable on each entry into the port.
Kakinada (East Godavari) Narsapur (West Godavari) Machilipatnam (Krishna)		(2) Foreign ship or steamer (referred to in item 1 above) calling at any port for more than once in the same voyage.	Twenty-five paise per cubic meter.	Payable once for one voyage.
Vadarevu (Prakasam) Krishnapatnam (Nelore)	Sea-going vessels of 42.45 cubic meters (15 tons) and upwards.	(3) Coasting ship calling at any port.	Thirteen paise per cubic meter.	The payment of the dues at the port will exempt the ship for a period of 60 days from liability to pay the dues again at that port.
		(4)Coasting steamer calling at any port.	Fifteen paise per cubic meter.	The payment of the dues at the port will exempt the steamer for a period of thirty days from liability to pay dues again at that port.]