Indian Penal Code, 1860
63. Amount of fine
Where no sum is expressed to which a fine may extend, the amount of fine to which the offender is liable is unlimited, but shall not be excessive.
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Indian Penal Code, 1860 63. Amount of fine Where no sum is expressed to which a fine may extend, the amount of fine to which the offender is liable is unlimited, but shall not be excessive. |
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