Indian Penal Code, 1860
57. Fractions of terms of punishment
In calculating fractions of terms of punishment, 44[imprisonment] for life shall be reckoned as equivalent to 44[imprisonment] for twenty years.
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Indian Penal Code, 1860 57. Fractions of terms of punishment In calculating fractions of terms of punishment, 44[imprisonment] for life shall be reckoned as equivalent to 44[imprisonment] for twenty years. |
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