AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
    

Indian Penal Code, 1860

54. Commutation of sentence of death

In every case in which sentence of death shall have been passed, 43[the appropriate Government] may, without the consent of the offender, commute the punishment for any other punishment provided by this Code.



Indian Penal Code, 1860 Back




Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
powered and driven by neosys