Indian Penal Code, 1860
444. Lurking house-trespass by night
Whoever commits lurking house-trespass after sunset and before sunrise, is said to commit "lurking house-trespass by night".
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Indian Penal Code, 1860 444. Lurking house-trespass by night Whoever commits lurking house-trespass after sunset and before sunrise, is said to commit "lurking house-trespass by night". |
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