Indian Penal Code, 1860
426. Punishment for mischief-
Whoever commits mischief shall be punished with imprisonment of either description for a term which may extend to three months, or with fine, or with both.
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Indian Penal Code, 1860 426. Punishment for mischief- Whoever commits mischief shall be punished with imprisonment of either description for a term which may extend to three months, or with fine, or with both. |
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