Indian Penal Code, 1860
395. Punishment for dacoity
Whoever commits dacoity shall be punished with 152[imprisonment for life], or with rigorous imprisonment for a term which may extend to ten years, and shall also be liable to fine.
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Indian Penal Code, 1860 395. Punishment for dacoity Whoever commits dacoity shall be punished with 152[imprisonment for life], or with rigorous imprisonment for a term which may extend to ten years, and shall also be liable to fine. |
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