Indian Penal Code, 1860
33. "Act", "Omission"
The word "act" denotes as well a series of acts as a single act : the word "omission" denotes as well as series of omissions as a single omission.
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Indian Penal Code, 1860 33. "Act", "Omission" The word "act" denotes as well a series of acts as a single act : the word "omission" denotes as well as series of omissions as a single omission. |
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