Indian Penal Code, 1860
290. Punishment for public nuisance in cases not otherwise provided for
Whoever commits a public nuisance in any case not otherwise punishable by this Code, shall be punished with fine which may extend to two hundred rupees.
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Indian Penal Code, 1860 290. Punishment for public nuisance in cases not otherwise provided for Whoever commits a public nuisance in any case not otherwise punishable by this Code, shall be punished with fine which may extend to two hundred rupees. |
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