Indian Penal Code, 1860
142. Being member of unlawful assembly
Whoever, being aware of facts which render any assembly an unlawful assembly, intentionally joins that assembly, or continues in it, is said to be a member of an unlawful assembly.
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Indian Penal Code, 1860 142. Being member of unlawful assembly Whoever, being aware of facts which render any assembly an unlawful assembly, intentionally joins that assembly, or continues in it, is said to be a member of an unlawful assembly. |
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