AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
    

Indian Penal Code, 1860

139. Persons subject to certain Acts

No person subject to 85[the Army Act, 80[the Army Act, 1950 (46 of 1950), or the Naval Discipline Act, 78[86[* * *] 82[the Indian Navy (Discipline) Act, 1934 (34 of 19')4)], 83[the Air Force Act 84[the Air Force Act, 1950 (45 of 1950)]]], is subject to punishment under this Code for any of the offences defined in this Chapter.



Indian Penal Code, 1860 Back




Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
powered and driven by neosys