Indian Penal Code, 1860

125. Waging war against any Asiatic Power in alliance with the Government of India

Whoever wages war against the Government of any Asiatic Power in alliance or at peace with the ⁵³[Government of India] or attempts to wage such war, or abets the waging of such war, shall be punished with ⁵¹[imprisonment for life], to which fine may be added, or with imprisonment of either description for a term which may extend to seven years, to which fine may be added, or with fine.