Indian Penal Code, 1860
1. Title and extent of operation of the Code
This Act shall be called the Indian Penal Code, and shall 3[extend to the whole of India 4[except the State of Jammu and Kashmir ].]
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Indian Penal Code, 1860 1. Title and extent of operation of the Code This Act shall be called the Indian Penal Code, and shall 3[extend to the whole of India 4[except the State of Jammu and Kashmir ].] |
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