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The Indian Museum Act, 1910
[Act No. 10 of 1910]
[18th March, 1910.]
Contents
Sections
Particulars
Title
The Indian Museum Act, 1910
Preliminary
1.
Short title and commencement
Incorporation of The Trustees
2.
Constitution and incorporation of the Trustees of the Indian Museum
3.
Minimum number of Trustees and quorum
4.
Power to appoint new Trustees
5.
[Omitted.]
Property and Powers of The Trustees
6.
Property vested in or placed under the control of the Trustees
7.
Power to Trustees to exchange, sell and destroy articles in collections
8.
Power to Trustees to make bye-laws
9.
Power of Trustees to appoint officers and servants
Duties of The Trustees
10.
Budget
10A.
Annual report and accounts
11.
Collections of Asiatic Society to be kept distinguished in the museum
12.
Articles received in exchange or purchased and moneys realised from sale to be held on trust
Supplemental Provisions
12A.
Power of Central Government to issue directions to Trustees
13.
Officers under Act to be public servants
14.
Power to Trustees to keep collections not belonging to them
15.
Power to Trustees to part with certain property in their possession
15A.
Power to make rules
16.
Property in collections on determination of trust
17.
[Repealed.]
The Schedule
[See Sections 6 and 15]
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