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16. Property in collections on determination of trust.-

If the trust constituted by this Act is at any time determined,-

(a) the collections and additions mentioned in section 11 shall become the property of the said Asiatic Society or their assigns, and

(b) all the other collections then in the said Indian Museum shall, save as otherwise provided by section 14, become the property of Government.



Indian Museum Act, 1910 Back




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