Indian Matrimonial Causes (War Marriages) Act, 1948
7. Power to make rules
The High Court may make such rules as may be necessary for the purpose of carrying out the objects of this Act.
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Indian Matrimonial Causes (War Marriages) Act, 1948 7. Power to make rules The High Court may make such rules as may be necessary for the purpose of carrying out the objects of this Act. |
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