22. Powers and duties of other authorities and officers.-
The powers and duties of authorities and officers, other than those hereinbefore mentioned, shall be determined by the Statutes.
 |
|
|
|
|
|
|
|||
|
 |
 |
|
|
|||||
|
|
||||||||
 |
 |
|
|||||||
 |
|
||||||||
|
|
|||||||||
|
|||||||||
|
|||||||||
|
|||||||||
 |
|
||||||||
 |
|
 |
|
||||||
|
|
|
|
|
|
|
|||
|
|
|
|
|
|
|||||
|
|
|
||||||||
|
|
|
|||||||
|
|
||||||||
|
|
|||||||||
22. Powers and duties of other authorities and officers.- The powers and duties of authorities and officers, other than those hereinbefore mentioned, shall be determined by the Statutes. |
|||||||||
|
|||||||||
|
|||||||||
|
|
||||||||
|
|
|
|
||||||
