Indian Christian Marriage Act,1872
85. Power to declare who shall be District Judge
The State Government may, by notification in the Official Gazette, declare who shall, in any place to which this Act applies, be deemed to the District Judge.
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Indian Christian Marriage Act,1872 85. Power to declare who shall be District Judge The State Government may, by notification in the Official Gazette, declare who shall, in any place to which this Act applies, be deemed to the District Judge. |
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