Indian Christian Marriage Act,1872

75. Destroying or falsifying register-books

Whoever, by himself or another, willfully destroys or injures any register book or the counterfoil certificates thereof, or any part thereof, or any authenticated extract  there from, or falsely makes or counterfeits any part of such register-book or counterfoil certificates, or willfully inserts any false entry in any such register-book or counterfoil certificate or authenticated extract, shall be punished with imprisonment for a term which may extend to seven years, and shall also be liable to fine.