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1. Short title, extent and commencement.-

(1) This Act may be called the Indecent Representation of Women (Prohibition) Act, 1986.

(2) It extends to the whole of India, except the State of Jammu and Kashmir.

(3) It shall come into force on such date1as the Central Government may, by notification in the Official Gazette, appoint.



Indecent Representation of Women (Prohibition) Act, 1986 Back




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