The Immigration (Carriers Liability) Act, 2000
1. Short title and extent.-
1. This Act may be called the Immigration (Carriers' Liability) Act, 2000.
2. It extends to the whole of India.
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The Immigration (Carriers Liability) Act, 2000 1. Short title and extent.- 1. This Act may be called the Immigration (Carriers' Liability) Act, 2000. 2. It extends to the whole of India. |
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