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4. In the Schedule to the principal Act, after serial number 4 and the entries relating thereto, the following serial number and entries shall be inserted, namely:-

Sl.No. Name of the State Name of the existing Institute Location Name of the Institute under this Act
"5. Andhra Pradesh Indian Institute of Information Technology, Design and Manufacturing Kurnool Indian Institute of Information Technology, Design and Manufacturing, Kurnool.".


Indian Institutes of Information Technology (Amendment) Act, 2017 Back




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