The Indian Institutes of Information Technology Act, 2014
[Act No. 30 of 2014]
[8th December, 2014.]
An Act to declare certain institutions of information technology to be institutions of national importance, with a view to develop new knowledge in information technology and to provide manpower of global standards for the information technology industry and to provide for certain other matters connected with such institutions or incidental thereto.
BE it enacted by Parliament in the Sixty-fifth Year of the Republic of India as follows:-