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12. Authorities of Institute.-

The following shall be the authorities of an Institute, namely:-

(a) Board of Governors;

(b) Senate;

(c) Finance Committee;

(d) Building and Works Committee;

(e) Research Council;

(f) such other authorities as may be declared by the Statutes to be the authorities of the Institute.



Indian Institutes of Information Technology Act, 2014 Back




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