1. Short title and commencement.-
(1) This Act may be called the Indian Institutes of Information Technology Act, 2014.
(2) It shall come into force on such date1 as the Central Government may, by notification in the Official Gazette, appoint.
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1. Short title and commencement.- (1) This Act may be called the Indian Institutes of Information Technology Act, 2014. (2) It shall come into force on such date1 as the Central Government may, by notification in the Official Gazette, appoint. |
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