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The Indian Institutes of Information Technology (Public-Private Partnership) Act, 2017

[Act No. 23 of 2017]

[9th August, 2017.]

Contents
Title The Indian Institutes of Information Technology (Public-Private Partnership) Act, 2017
Schedule Particulars
1. Short title and commencement
2. Declaration of certain institutions as institutions of national importance
3. Definitions
4. Incorporation of Institutes
5. Effect of incorporation of Institutes
6. Objects of Institute
7. Powers and functions of Institute
8. Institutes to be open to all races, creeds and classes
9. Teaching at Institute
10. Institute to be a distinct legal entity not-for-profit
11. Establishment of Institute by Central Government, State Government and industry partners
12. Visitor
13. Authorities of Institute
14. Board of Governors
15. Term of office of, vacancies among and allowances payable to, members of Board
16. Resignation of Chairperson
17. Powers and functions of Board
18. Senate
19. Powers and functions of Senate
20. Finance Committee
21. Powers and functions of Finance Committee
22. Meetings
23. Director
24. Registrar
25. Review of Performance of Institute
26. Grants by Central Government and State Governments
27. Fund of Institute
28. Accounts and audit
29. Pension and provident fund
30. Appointments
31. Statutes
32. Statutes how to be made
33. Ordinances
34. Ordinances how to be made
35. Tribunal of Arbitration
36. Annual report of Director
37. Annual report of each Institute
38. Co-ordination Forum
39. Term of office and allowances payable to members of Co-ordination Forum
40. Functions and duties of Co-ordination Forum
41. Power to make rules
42. Acts and proceedings not to be invalidated by vacancies, etc
43. Returns and information to be provided to Central Government or State Government
44. Power of Central Government to issue directions
45. Institute to be public authority under Right to Information Act
46. Transitional provisions
47. Power to remove difficulties
48. Laying to rules, Statutes, Ordinances and notification
The Schedule Table 1


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