Hindu Succession Act, 1956
1. Short title and extent
(1) This Act may be called the Hindu Succession Act, 1956
(2) It extends to the whole of India except the State of Jammu and Kashmir .
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Hindu Succession Act, 1956 1. Short title and extent (1) This Act may be called the Hindu Succession Act, 1956 (2) It extends to the whole of India except the State of Jammu and Kashmir . |
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