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Chapter II

Acquisition and Transfer of The Undertakings of The Company

3. Transfer to and vesting in the Central Government of the undertakings of the Company.-

On the appointed day, the undertakings of the Company, and the right, title and interest of the Company in relation to its undertakings, shall, by virtue of this Act, stand transferred to, and shall vest in, the Central Government.



Hindustan Tractors Limited (Acquisition and Transfer of Undertakings) Act, 1978 Back




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