Chapter I
Preliminary
1. Short title and commencement.-
(1) This Act may be called the Hindustan Tractors Limited (Acquisition and Transfer of Undertakings) Act, 1978.
(2) It shall come into force on the 1st day of April, 1978.
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Chapter I Preliminary 1. Short title and commencement.- (1) This Act may be called the Hindustan Tractors Limited (Acquisition and Transfer of Undertakings) Act, 1978. (2) It shall come into force on the 1st day of April, 1978. |
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