Hindu Disposition of Property Act, 1916
1. Short title and extent.-
(1) This Act may be called the Hindu Disposition of Property Act, 1916.
(2) It extends to the whole of India except the State of Jammu and Kashmir .
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Hindu Disposition of Property Act, 1916 1. Short title and extent.- (1) This Act may be called the Hindu Disposition of Property Act, 1916. (2) It extends to the whole of India except the State of Jammu and Kashmir . |
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