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The Second Schedule

[See Sections 8(1) ]

Sl. No Name of the Company Rate per annum (Rupees)
1. Hind Cycles Limited 8,000
2. Sen-Raleigh Limited 8,000
3. Sen and Pandit Industries Limited 500
4. Ancillary Industries (Lugs) Private Limited 500
5. Ancillary Industries (Forgings) Private Limited 500
6. Ancillary Industries (Cranks) Private Limited 500


Hind Cycles Ltd. and Sen-Raleigh Ltd. (Nationalisation) Act, 1980 Back




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