The Himachal Pradesh legislative assembly (Constitution and Proceedings) Validation Act, 1958

Act No. 56 of 1958

[30th December, 1958.]

An Act to validate the constitution and proceedings of the Legislative Assembly of the New State of Himachal Pradesh formed under the Himachal Pradesh and Bilaspur (New State) Act, 1954.

BE it enacted by Parliament in the Ninth Year of the Republic of India as follows:-