The Himachal Pradesh Legislative Assembly (Constitution and Proceedings) Validation Act, 1958

[Act No. 56 of 1958]

[30th December, 1958.]

Contents
Sections	Chaptericulars
Title	The Himachal Pradesh Legislative Assembly (Constitution and Proceedings) Validation Act, 1958
1.	Short title
2.	Definitions
3.	Validation of the constitution and proceedings of the Legislative Assembly of the new State of Himachal Pradesh
4.	Court not to question validity of proceedings of new Legislative Assembly on the ground of defect in constitution, etc
5.	[Repeal.]