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The Himachal Pradesh and Bilaspur (New State) Act, 1954

Act No. 32 of 1954

[28th May, 1954.]

An Act to provide for the formation of the new State of Himachal Pradesh by uniting the existing States of Himachal Pradesh and Bilaspur, and for matters connected therewith.

Be it enacted by Parliament in the Fifth Year of the Republic of India as follows:-



Himachal Pradesh and Bilaspur (New State) Act, 1954 Back




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