AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
    

House of the people

8. Representation in the House of the People.-

Until other provision is made by law, there shall be allotted 4 seats to the new State in the House of the People.



Himachal Pradesh and Bilaspur (New State) Act, 1954 Back




Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
powered and driven by neosys