AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
    

7. Amendment of section 27A, Act 43 of 1950.-

In section 27A of the Representation of the People Act, 1950 (43 of 1950)-

(i) in sub-section (5), for the word "Delhi" the words "Delhi, Himachal Pradesh" shall be substituted; and

(ii) sub-section (6) shall be omitted.



Himachal Pradesh and Bilaspur (New State) Act, 1954 Back




Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
powered and driven by neosys