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The First Schedule

[See Section 10]

Modifications in The Delimitation of Parliamentary Constituencies

(Part C States) Order, 1951

1. In paragraph 2, omit the words "Bilaspur and".

2. In Table IV, after the entry relating to Chamba-Sirmur constituency, insert the following entry, namely:-

"Bilaspur Bilaspur 1 "



Himachal Pradesh and Bilaspur (New State) Act, 1954 Back




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