Miscellaneous
17. Amendment of section 13, Act 43 of 1950.-
In section 13 of the Representation of the People Act, 1950 (43 of 1950), in clause (b) of sub-section (1), the word "Bilaspur" shall be omitted.
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Miscellaneous 17. Amendment of section 13, Act 43 of 1950.- In section 13 of the Representation of the People Act, 1950 (43 of 1950), in clause (b) of sub-section (1), the word "Bilaspur" shall be omitted. |
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