The High Courts (Seals) Act, 1950
[Act No. 7 of 1950]
[27th February, 1950.]
An Act to provide for the use of seals of common form and design by the High Courts in the States.
BE it enacted by Parliament as:-
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The High Courts (Seals) Act, 1950 [Act No. 7 of 1950] [27th February, 1950.] An Act to provide for the use of seals of common form and design by the High Courts in the States. BE it enacted by Parliament as:- |
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