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The High Court Judges (Salaries and Conditions of Service) Act, 1954

Act No. 28 of 1954

[20th May, 1954.]

An Act to regulate 1[salaries and certain conditions of service] of the Judges of High Courts 2***

BE it enacted by Parliament in the Fifth Year of the Republic of India as follows:-



High Court Judges (Salaries and Conditions of Service) Act, 1954 Back




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