Family Gratuties and Pensions

A. Widow

Officer	Gratuity	Annual Pension
	Rs.	Rs.
1. Chief Justice	15,000	5,000
2. Any other Judge	13,500	4,000

B. Children

Officer	Annual Pension
	If motherless	if not motherless
	Rs.	Rs.
1. Chief Justice	550	320
2. Any other Judge	550	320

1. Subs. by Act 57 of 1980, s. 6, for "Civil Pensionable post".

2. Subs. by Act 23 of 2009, s. 7, for "Rs. 7,800" (w.e.f. 23 of 2009).

3. Certain words omitted by s. 6, ibid. (w.e.f. 1-1-1996).

4. Ins. by Act 20 of 1988, s. 4 (w.e.f. 1-11-1986).

5. Subs. by Act 23 of 2009, s. 7, for "Rs. 2, 70,000" and "Rs. 2, 34,000" (w.e.f. 1-1-2006).

6. Omitted by Act 20 of 1988, s. 4 (w.e.f. 1-11-1986).