4[22B.Conveyance facilities.-
Every Judge shall be entitled to a staff car and 5[two hundred litres of of fuel every month or the actual consumption of fuel] per month, whichever is less.
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4[22B.Conveyance facilities.- Every Judge shall be entitled to a staff car and 5[two hundred litres of of fuel every month or the actual consumption of fuel] per month, whichever is less. |
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