19. Commutation of Pensions.-
The Civil Pensions (Commutation) Rules for the time being in force shall, with necessary modifications, apply to Judges.
 |
|
|
|
|
|
|
|||
|
 |
 |
|
|
|||||
|
|
||||||||
 |
 |
|
|||||||
 |
|
||||||||
|
|
|||||||||
|
|||||||||
|
|||||||||
|
|||||||||
 |
|
||||||||
 |
|
 |
|
||||||
|
|
|
|
|
|
|
|||
|
|
|
|
|
|
|||||
|
|
|
||||||||
|
|
|
|||||||
|
|
||||||||
|
|
|||||||||
19. Commutation of Pensions.- The Civil Pensions (Commutation) Rules for the time being in force shall, with necessary modifications, apply to Judges. |
|||||||||
|
|||||||||
|
|||||||||
|
|
||||||||
|
|
|
|
||||||
