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Chapter III

3[Salaries and Pensions]

4[13A. Salaries of the Judges.-

(1) There shall be paid to the Chief Justice of a High Court, by way of salary, 5[ninety thousand rupees per mensem].

(2) There shall be paid to a Judge of a High Court, by way of salary, 6[eighty thousand rupees per mensem].]



High Court Judges (Salaries and Conditions of Service) Act, 1954 Back




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