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The High Court at Patna (Establishment of a Permanent Bench at Ranchi) Act, 1976

Act No. 57 of 1976

[8th April, 1976.]

An Act to provide for the establishment of a permanent bench of the High Court at Patna at Ranchi.

BE it enacted by Parliament in the Twenty-seventh Year of the Republic of India as follows:-



High Court at Patna (Establishment of a Permanent Bench at Ranchi) Act, 1976 Back




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