The High Court at Patna (Establishment of a Permanent Bench at Ranchi) Act, 1976

[Act No. 57 of 1976]

[8th April, 1976.]

Contents
Sections	Particulars
Title	The High Court at Patna (Establishment of a Permanent Bench at Ranchi) Act, 1976
1.	Short title
2.	Establishment of a permanent bench of High Court at Patna at Ranchi